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Judgment
4 paragraphs · 46 words
ORDER
The Learned Counsel Mr. B. SarathBabu appeared in person for the RP on record Mr. R. Balachandran Ramachandran.
The RP seeks permission of this Tribunal for withdrawal of this Application. RP is permitted to withdraw this Application.
Accordingly, IA/934(CHE)/2022 in CP/1177/2018 is dismissed as withdrawn.