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Judgment
4 paragraphs · 62 words
ORDER
The captioned I.A 1070 of 2022 is filed by Shri Raunak Mehta, against the Resolution Professional seeking the condonation of delay and admission of claim.
The Learned Counsel of applicant Mr. Pratik Thakur submitted a withdrawal memo stating that he has instruction to withdraw the I.A 1070 of 2022.
In view of the above, I.A 1070 is disposed of as withdrawn.