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Judgment
6 paragraphs · 57 words
ORDER (through video conferencing/physical)
Mr. Dharmik Barot, Advocate appeared on behalf of the Petitioner.
Mr. Dev Patel, Advocate appeared on behalf of Mr. Neeraj Vasu, Advocate for the Respondent.
A purse is received from the side of the Petitioner requesting withdrawal of the instant petition.
The permission is granted.
Accordingly, the instant petition is dismissed as withdrawn.