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Judgment
2 paragraphs · 70 words
ORDER
Heard Ld. Counsel for the Applicant in the Interlocutory Application bearing IA No. 2186 of 2022 and Ld. Sr. Counsel for the Applicant in the Interlocutory Application bearing IA No. 942 of 2022. List this matter on Board on 18.01.2023, for hearing the submissions of the Ld. Sr. Counsel for the Administrator. Registry is directed to retain the position of this matter High on Board on the adjourned date.
