Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0660

Real Soya Enterprises vs Sakar Popultry Pvt Ltd

National Company Law Tribunal · Decided on 20 August 2019

HON’BLE JUDGES
Bhaskara Pantula Mohan, Member (J) · Shyam Babu Gautam, Member (T)
RESULT
Disposed Of
CASE NUMBER
50.M.A. 2799/2019, MA 1759/2019 In C.P.(IB)-4290(MB)/2018

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Judgment

3 paragraphs · 49 words

Both sides present and submits that the matter is amicably settled between the parties.

In view of the minutes approved by the COC for withdrawal of this Petition, the Application filed under Section 12(A) is allowed and accordingly CP is disposed off.

The RP is discharged from his duties.