Tribunals and CommissionsDivision Bench(2020) 08 NCLT CK 0510

Rawalwasia Textile Industries Pvt Ltd vs Shree Shiv Vijay Processors Pvt Ltd

National Company Law Tribunal, Ahmedabad Bench · Decided on 10 August 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
CP(IB) 9/9/NCLT/AHM/2020

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Judgment

4 paragraphs · 36 words

ORDER

Learned Counsel Mr. Nitin Mehta appeared for the Operational Creditor.

Learned Counsel for the Operational Creditor submitted that matter is settled. In view of this, matter stands disposed-off.

Accordingly, CP(IB) 9 of 2020 stands disposed-off.