Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0621

Ramkishor Nagarmal Marketing Pvt Ltd vs High Performance Products Industries Pvt Ltd

National Company Law Tribunal · Decided on 1 June 2022

HON’BLE JUDGES
K. K. Vohra, Member (Technical) · Justice P. N. Deshmukh (Retd.), Member (Judicial)
CASE NUMBER
IA 541/2020 IA 544/2020 IN C.P. (IB) 1835/MB/2019

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Judgment

3 paragraphs · 76 words

ORDER

IA 541/2020 IA 544/2020

None present for the Parties in these Applications. The prayer in IA 541 of 2020 is for restoration of the Company Petition bearing CP (IB) No. 1835 of 2019 while the Application bearing IA 544 of 2020 is filed for condonation of delay in filing IA 541 of 2020. In these Applications, the Applicant is continuously absent. In the circumstances, these Applications are disposed of as dismissed for want of prosecution.