Tribunals and CommissionsDivision Bench(2022) 07 NCLT CK 0713

Rambaran Singh Apex Pvt Ltd vs Harji Engineering Works Pvt Ltd

National Company Law Tribunal · Decided on 18 July 2022

HON’BLE JUDGES
Dharminder Singh, Member (Judicial) · L.N. Gupta, Member (Technical)
CASE NUMBER
IA/1250/ND/2022 in IB/379/ND/2020

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Judgment

3 paragraphs · 37 words

None has appeared for the applicant, despite repeated calls, no one has turned up.

Accordingly, the present petition i.e. IB/379/ND/2020 as well as application i.e. IA/1250/ND/2022 stands dismissed for want of prosecution.

File be consigned to records.