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Judgment
1 paragraphs · 63 words
Heard Mr. Divyanshu Mittal, PCS appearing on behalf of the Petitioner/ Operation Creditor and Mr. Sandeep Taneja, Adv. appearing on behalf of the Respondent/ Corporate Debtor. It is submitted by learned counsel for the Petitioner that the matter has been amicably settled between the parties and he seeks to withdraw the present petition. Permission granted; CP No. (IB) 85/9/JPR/2022 is dismissed as withdrawn.