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On withdrawal request made on behalf of the petitioner in view of the settlement arrived, CP. No. 3031(PB)/2019 is hereby dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0767
Rajesh Purshottam Malhotra vs Pioneer Urban Land & Infrastructure Ltd.
National Company Law Tribunal · Decided on 13 January 2020
- HON’BLE JUDGES
- B. S. V. Prakash Kumar, Actg. President · S. K. Mohapatra, Member (Technical)
- RESULT
- Dismissed
- CASE NUMBER
- (IB)-3031(PB)/2019