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Judgment
P.V.Kunhikrishnan, J.
This writ petition is filed with following prayers:
i)To issue a writ of mandamus, or any other writ order or direction, directing the respondents 1 to 3 to remove/tow away the Exhibit P2 Bharat Benz heavy tipper truck bearing Registration No. KL 40 S 4220 with immediate effect.
ii) To issue a writ of mandamus, or any other writ order or direction, directing the respondents to act upon the Exhibit P1 complaint in a time bound manner.
iii) Grant such other appropriate writ, direction or order as this Hon’ble Court may deem fit and proper in the fact and circumstances of the case. (SIC)
When this writ petition came up for consideration on 12.10.2026, this Court passed the following order.
“It is submitted by the learned Government Pleader, on instructions that, steps are being taken to remove the vehicle in question. However, the vehicle is having mechanical defects and earnest steps are being taken to shift the same. Post on 22.10.2026.”
Today, the counsel for the petitioner submitted that the vehicle is already removed from the road. If that is the case, nothing survives in this matter. This writ petition is closed.
