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Judgment
2 paragraphs · 27 words
ORDER
For the reasons stated in MA/1427/2019 we are not in a position to condone as sought for in the Application and hence the same stands dismissed.
Tribunals and CommissionsDivision Bench(2020) 03 NCLT CK 0429
Rajaguruswami Maheswaran vs Sandhya Shipping Services Pvt Ltd
National Company Law Tribunal · Decided on 9 March 2020
- HON’BLE JUDGES
- Anil Kumar B, Member (Technical) · R. Varadharajan, Member (Judicial)
- RESULT
- Dismissed
- CASE NUMBER
- MA/1426/2019 in CP/737/IB/2018