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Judgment
1 paragraphs · 87 words
Macnaghten, J. 1. Their Lordships are of opinion that the orders of His Majesty in Council of August 7, 1900, were intended to uphold the decrees of the First Court, and to decide that the sum due to the petitioners at the date of His Majesty''s orders was the balance of Rs. 56,000, after deducting the sum of Rs. 19,500 in question between the parties. 2. Their Lordships will make no order as to the costs of this petition, and direct the petition to stand over generally.