AI Structured Summary
Not yet generated for this judgment
Judgment
2 paragraphs · 18 words
ORDER
On the Joint Memo of Compromise filed by the parties, this CP/1336/IB/2018 is hereby dismissed as withdrawn.
National Company Law Tribunal · Decided on 6 August 2019
AI Structured Summary
Not yet generated for this judgment
On the Joint Memo of Compromise filed by the parties, this CP/1336/IB/2018 is hereby dismissed as withdrawn.