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Judgment
1 paragraphs · 84 words
Ld. representative counsel Mr. S.K Mishra appearing on behalf of the counsel on record for the petitioner Mr. Ranit Basu, submits that the matter has been amicably settled out of the Court and they have already e-filed the withdrawal memo in this regard and also undertakes to file hard copy of the same in the Registry during the course of the day. Respondent is represented by Ld. Counsel Mr. Sandeep S. Ladda. In view of the aforesaid submissions, this application is dismissed as withdrawn.