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Tribunals and CommissionsDivision Bench(2025) 01 NCLT CK 2209

Quality Heightcon Private Limited vs Sq Infrastructure Private Limited

National Company Law Tribunal · Decided on 23 January 2025

HON’BLE JUDGES
Anil Raj Chellan, Member (Technical) · K. R. Saji Kumar, Member (Judicial)
RESULT
Allowed
CASE NUMBER
IA 443/2025 In C.P. (IB)/719(MB)2022

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Judgment

1 paragraphs · 51 words

This application has been filed for replacement of the RP and appointment of Mr. Manoj Kumar Mishra having Registration No. IBBI/IPA-001/IP-P01152/2018-2019/11902 as the RP pursuant to the resolution passed by the 10th CoC meeting held on 27.12.2024. Heard the Counsel for the RP and IA 443/2025 is allowed and disposed of.