Tribunals and CommissionsDivision Bench(2023) 03 NCLT CK 3722

Punjab National Bank vs Visa Steel Ltd.

National Company Law Tribunal, Cuttack · Decided on 28 March 2023

HON’BLE JUDGES
P. Mohan Raj, Member (Judicial) · Satya Ranjan Prasad, Member (Technical)
CASE NUMBER
CP (IB) No. 53/CTB/2020, IA (IB) No. 217/CB/2022, IA (IB) No. 356/CB/2022, IA (IB) No. 361/CB/2022, IA (IB) No. 12/CB/2023

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Judgment

1 paragraphs · 48 words

Ld. Counsel on both sides present. It is brought to notice that the stay granted by the Hon'ble High Court of Orissa dated 21.04.2022 in WP No. 35205/22 continues and the matter is listed before the Hon'ble High Court of Orissa on 10.04.2023. Accordingly, matter adjourned to 01.05.2023.