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Judgment
Credentials of Mr. Priya Bhushan Sharma, RP has been checked and verified by Registry through Mr. Vikram, OA. As per the said report, no adverse remark has been found against the said Insolvency Professional on the website ibbi.gov.in. Thus, Mr. Priya Bhushan Sharma is appointed as Resolution Professional under Section 97 of the IBC and is directed to comply with the provisions of Section 99 of the I&B Code, 2016 and file the report accordingly within two weeks.
In the meantime, issue limited notice of this petition to the respondent-personal guarantor for presence within two weeks, returnable on or before 22.05.2023. If already issued then learned counsel for petitioner is directed to file affidavit to that effect that notice has been served upon respondent-personal guarantor with proof of service before the next date of hearing. List on 22.05.2023.
