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Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0950

Punjab National Bank vs M/s. Hanung Toys and Textiles Ltd.

National Company Law Tribunal · Decided on 8 January 2020

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (Judicial) · Sh. S. K. Mohapatra, Member (Technical)
CASE NUMBER
(IB)-953(PB)/2018

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Judgment

1 paragraphs · 53 words

Ld. Counsel for the corporate debtor has handed over the copy of the Hon'ble Supreme Court dated 18.12.2019 wherein permission to file application Special Leave Application and stay of further proceedings has been ordered. A copy of the order is placed on record. In view of the same matter is adjourned sine die.