Tribunals and CommissionsDivision Bench(2022) 03 NCLT CK 0390

Punjab National Bank vs M/s Gurmohan Garments Pvt Ltd

National Company Law Tribunal · Decided on 23 March 2022

HON’BLE JUDGES
Dharminder Singh, Member (Judicial) · Sumita Purkayastha, Member (Technical)
CASE NUMBER
IB/3232/ND/2019; IA/4604/ND/2021

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Judgment

3 paragraphs · 54 words

Mr. Sharad Bhatnagar, Senior Manager of Punjab National Bank appeared along with his Counsel and stated that he wants to withdraw this petition.

In view of the statement made by the Senior Manager of Punjab National Bank along with his Counsel, the present petition is dismissed as withdrawn.

File be consigned to record room.