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Judgment
4 paragraphs · 38 words
104.
C.P (IB)- 3568/(MB)/2019
Heard the argument of the Ld. Counsel for the Petitioner.
This Company Petition is admitted and Mr. Dharit Kishorbhai Shah having Registration No. IBBI/IPA-001/IP-P00993/2017-2018/11640 is appointed as Interim Resolution Professional.
Detailed order later on.