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Tribunals and CommissionsDivision Bench(2022) 01 NCLT CK 0357

Punjab National Bank International Limited vs Warana Dairy And Agro Industries Limited

National Company Law Tribunal · Decided on 7 January 2022

HON’BLE JUDGES
Rajesh Sharma, Member (Technical) · Kishore Vemulapalli, Member (Judicial)
RESULT
Disposed Of
CASE NUMBER
IA 2795/2021 in C.P. (IB)/477(MB)2020

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Judgment

1 paragraphs · 67 words

IA-2795/2021: This is an Application filed by the CoC for replacement of IRP Mr. Rakesh Bothra with RP Mr. Vivek Murlidhar Dabhade. The Resolution has been passed by majority of the CoC in its first meeting held on 02.11.2021. The Resolution has been approved by the by the required majority. The substitution of IRP with the RP Mr. Vivek Murlidhar Dabhade is approved. IA-2795/2021 is disposed of.