AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 46 words
ORDER
Advocate, Mr. Rushabh Munshaw appeared on behalf of Respondent.
Advocate, Ms. Pooja Shah on behalf of Advocate, Mr. Rohan Lavkumar for the Petitioner appeared and filed withdrawal pursuits to withdraw the instant petition.
The prayer is allowed. Accordingly, C.P.(I.B) No. 672/2019 is dismissed as withdrawn.