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Judgment
4 paragraphs · 75 words
ORDER
Mr. Sanjay Kumar Ruia, PCA appearing for the Petitioner is present through virtual hearing. The professional appearing for the Petitioner sought oral permission of this Bench to withdraw the Company Petition as the matter has been settled between the parties.
Permission is granted and accordingly, C.P. (IB)/135(MB)2022 is disposed of as withdrawn.
In view of the disposal of the above Company Petition, all the pending IA’s and MA’s, if any, also stand disposed of.