Tribunals and CommissionsDivision Bench(2020) 10 NCLT CK 0625

Prem Prakash vs Colonia Santa Maria Hotels Pvt. Ltd.

National Company Law Tribunal · Decided on 26 October 2020

HON’BLE JUDGES
B.S.V. Prakash Kumar, Actg. President · Hemant Kumar Sarangi, Member (Technical)
RESULT
Dismissed
CASE NUMBER
(IB)-845(PB)/2020

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Judgment

1 paragraphs · 31 words

At request for withdrawal of the company petition based on the settlement dated 15.10.2020 arrived at between the applicant and the corporate debtor, this company petition is hereby dismissed as withdrawn.