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Judgment
3 paragraphs · 44 words
Learned Counsel Ms. Krina appeared on behalf of Learned Counsel Mr. Arjun Sheth for the Operational Creditor.
On behalf of the Operational Creditor filed withdrawal pursis. We heard Learned Counsel. Permission to withdrawal be granted.
Accordingly, CP(IB) 14 of 2019 stands disposed-off as withdrawn.