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Judgment
3 paragraphs · 62 words
This application has been moved on behalf of the petitioner for withdrawal of the present petition. Learned Counsel for the petitioner sought liberty, the applicant should be allowed to withdraw the present petition, subject to settlement.
In view of the statement of the Learned Counsel for the petitioner, IB/162/ND/2022 along with New IA/1191/ND/2022 stands dismissed as withdrawn.
File be consigned to records.