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Judgment
2 paragraphs · 13 words
Application for withdrawal memo filed.
Accordingly, the company petition is dismissed as withdrawn.
Tribunals and CommissionsDivision Bench(2020) 01 NCLT CK 0760
Praneet Enviroquips Pvt. Ltd. vs Imperia Structures Ltd.
National Company Law Tribunal · Decided on 14 January 2020
- HON’BLE JUDGES
- B.S.V. Prakash Kumar, Acting President · S. K. Mohapatra, Member (Technical)
- CASE NUMBER
- (IB)-1774(PB)/2018