High CourtsDivision Bench(2018) 09 DEL CK 0390

Pr. Commissioner Of Income Tax -3 vs DLF Hotel Holding Ltd

Delhi High Court · Decided on 28 September 2018

HON’BLE JUDGES
Sanjiv Khanna, J · Chander Shekhar, J
RESULT
Dismissed
CASE NUMBER
Income Tax Appeal No. .1012 OF 2018

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Judgment

34 paragraphs · 196 words

S.

No.Â","Name      of     the         Subsidiary

Companies","Balance as

on

31.03.2010","Gross

Interest

1,"Bedelia           Builders          &

construction Pvt. Ltd.Â","37,948,027","2,452,596

2Â,"DLF Aspinwal Hotels Pvt.

Ltd.Â","401,690,735","26,002,425

3,"Eila Builders & Developers

Pvt. Ltd.Â","157,558,675","9,348,803

4,DLF Cochin Hotels Pvt. Ltd.,"202,659,463","13,121,097

5,"DLF Â Â Â Â Â Â Â Â Â Â Â Â Â Hospitality

             &

Recreational Ltd.","370,210,816","18,188,789

(sic),DLF Sikkim Hotels Pvt. Ltd.Â,-,"1,151,697

6,"DLF Comfort Hotels Pvt.

Ltd.","136,890,561","8,856,794

(sic)Â,"Monroe           Builders          &

developers Pvt. Ltd.Â",,"46,893

7,DLF Hotel & Apartment Pvt.,"5,906,250","706,355

,Ltd.Â,,

8,"DLF Pleasure Hotels Pvt.

Ltd.Â","5,821,187","630,800

9,Saket Courtyard Hospitality Pvt. Ltd.Â,"35,800,000","2,287,247

10,Guardian International Pvt. Ltd.Â,"5,000,000","231,781

11,Heritage Resorts Pvt. Ltd.Â,"10,000,000","463,562

12,Lodhi Property Co. Ltd.Â,"680,000,000","42,706,575

13,"DLF

                           Â

Recreational

Foundation (Debtors)Â Â","2,535,332",-

,,"2,052,021,046","28,00,29,158