Tribunals and CommissionsDivision Bench(2022) 06 NCLT CK 0606

Powertools Marketing Ltd vs Chetan Abrasives Pvt Ltd

National Company Law Tribunal · Decided on 2 June 2022

HON’BLE JUDGES
Dr. Deepti Mukesh, Member (J) · Ajai Das Mehrotra, Member (T)
CASE NUMBER
CP(IB) 06 of 2020

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Judgment

2 paragraphs · 67 words

ORDER

Learned Counsel for the applicant Mr. Dave states that parties have amicably settled the matter and copy of deed of settlement of dispute duly executed on 01.06.2022 is filed. The same is taken on record. Learned Counsel for the applicant on instructions pray for withdrawal. Accordingly, prayer is granted. Application is allowed to be withdrawn; thereby CP (IB) 06 of 2020 stands withdrawn and disposed of.