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Judgment
5 paragraphs · 50 words
ORDER
Learned Counsel Ms. Khyati Punjabi appeared for the Operational Creditor.
Learned Counsel for the Operational Creditor make statement that the matter is settled at between the parties and she seeks liberty to withdraw the Petition.
The permission is granted.
Accordingly, CP(IB) No. 859 of 2019 stands dismissed as withdrawn.