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Tribunals and CommissionsDivision Bench(2023) 02 NCLT CK 3478

PNB Housing Finance Limited vs Vijay Machindar

National Company Law Tribunal · Decided on 21 February 2023

HON’BLE JUDGES
Prabhat Kumar, Member (Technical) · Kuldip Kumar Kareer, Member (Judicial)
CASE NUMBER
C.P. (IB)/1044(MB)2021

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Judgment

4 paragraphs · 116 words

ORDER

Adv. Aman Jhawar appearing for the Applicant is present through Virtual hearing. None appeared for the Respondent/Personal Guarantor. The above Company Petition is filed by PNB Housing Finance Limited under Section 95(1) of IBC, 2016 against Mr. Vijay Sopan Machindar, Personal Guarantor for initiation of Insolvency Resolution Process.

This Bench appoints Mr. I.T. Narayana Swamy having Registration No. IBBI/IPA-002/IP-N01078/2020-2021/13427 as Interim Resolution Professional in the matter.

The above referred IRP/RP is directed to examine the petition and file his report within 10 days from the date of this order. Registry is directed to communicate this order to the Resolution Professional immediately. List this mater on 20.04.2023 for submission of the report by the Resolution Professional.