CourtKutchehry.com
Tribunals and CommissionsDivision Bench(2019) 12 NCLT CK 0484

Perumal Ulanganathan vs Udaya Kumar & Anr.

National Company Law Tribunal, Chennai · Decided on 18 December 2019

HON’BLE JUDGES
Anil Kumar B, Member (Technical) · R. Varadharajan, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
MA/912/2019 in IBA/407/2019

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

2 paragraphs · 44 words

ORDER

Ld. RP is present and seeks for withdrawal of this Application in view of the Application filed under Section 12 A, which has been allowed by this Tribunal. Taking into consideration the said representation, this Application is dismissed as withdrawn. File to records.