Tribunals and CommissionsDivision Bench(2022) 03 NCLT CK 0506

Pankaj Kumar vs Axiss Dental Pvt. Ltd.

National Company Law Tribunal · Decided on 8 March 2022

HON’BLE JUDGES
Abni Ranjan Kumar Sinha, Member (Judicial) · L.N. Gupta, Member (Technical)
RESULT
Dismissed
CASE NUMBER
IB-625/PB/2020

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Judgment

1 paragraphs · 54 words

None appeared for the Petitioner. The Respondent's Counsel appears and submits that the petitioner is not appearing in this matter. We notice that the detailed order was passed on 08.11.2021, which shows that for the last several dates the petitioner has not been appearing in this matter. Considering this, petition is dismissed for default.