CourtKutchehry.com
Tribunals and CommissionsDivision Bench(2019) 06 NCLT CK 0166

Pande Iron Trading Company vs Ashtavinayak Construction Projects Pvt Ltd

National Company Law Tribunal · Decided on 10 June 2019

HON’BLE JUDGES
V. P. Singh, Member (Judicial) · Ravikumar Duraisamy, Member (Technical)
CASE NUMBER
C.P. (IB)-3529/(MB)/2018

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

4 paragraphs · 26 words

ORDER

84.

C.P(IB)-3529(MB)/2018

Counsel representing the Operational Creditor sought leave of the court for withdrawing the petition. Prayer is allowed.

The petition is dismissed as withdrawn.