AI Structured Summary
Not yet generated for this judgment
Judgment
,2016-17,2017-18,2018-19
Total Income,"Rs.8,56,522","Rs.3,14,496","Rs.4,27,203
Profit after Tax,"Rs.7,316","Rs. (6,45,374)","Rs. (7,12,128)
Company Appeal CP No. 1091/252(1)/MB/C-II/2020 filed by Appellant/Petitioner Packsell Combine Pvt Ltd, through its Director Mr. Mahendra",,,
Dharamshi Jhobalia, seeking restoration of the company’s name in the Register of the Companies maintained by the Registrar of Companies,",,,
Mumbai is allowed with the following terms.,,,
The Respondent is directed to restore the name of the Petitioner company in the Register of Companies subject to payment of a sum of Rs. 50,000/-",,,
(Rupees Fifty Thousand only) as cost payable in the account of “PM-CARES†fund within thirty days from the date of receipt of copy of this,,,
order.,,,
The company shall file all its pending financial statements and Annual Returns with all the applicable fees and late fees with the Respondent within a,,,
period of thirty days from the date of receipt of copy of this order, failing which, this order will stand vacated automatically. Registry is directed to",,,
forward a copy of this order of the RoC within three days.,,,
