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Judgment
6 paragraphs · 50 words
ORDER
Advocate, Mr. Jaimin Dave appeared on behalf of the Petitioner.
Advocate, Ms. Mansi Trivedi appeared on behalf of the Corporate Debtor.
The learned counsel for the Petitioner filed a withdrawal pursu to withdraw the instant petition.
The prayer is allowed.
Accordingly, the C.P.(I.B) No. 748/2019 is dismissed as withdrawn.