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Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0918

P. Vijay Vishal Reddy vs Juke Box Entertainment Pvt Ltd

National Company Law Tribunal · Decided on 3 September 2019

HON’BLE JUDGES
K. Anantha Padmanabha Swamy, Member (Judicial) · Binod Kumar Sinha, Member (Technical)
RESULT
Disposed Of
CASE NUMBER
CP(IB) No. 174/7/HDB/2019

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Judgment

2 paragraphs · 44 words

ORDER

Counsel for the Petitioner present and filed a memo seeking leave of this Adjudicating Authority to withdraw the Petition. Memo is taken on record which forms part of the order. Permission is accorded. CP (IB) No.174/7/HDB/2019 is closed as withdrawn vide separate order.