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Judgment
1 paragraphs · 63 words
Ld. Counsel Mr. L. Ahmad B.F. appears on behalf of the Applicant, who is Successful Auction Purchaser in the sale of the Corporate Debtor as a going concern. It is noted that the Liquidator has already issued Sale Certificate on 20.01.2024. In view of the same, the prayers made in the Application are found to be unnecessary and accordingly, we dismiss this Application.
