High CourtsSingle Bench(2026) 08 DEL CK 4514

Oyo Hotels And Homes Pvt Ltd vs Manas Ranjan Jena

Delhi High Court · Decided on 4 August 2026

HON’BLE JUDGES
Om Prakash Shukla, J
CASE NUMBER
O.M.P.(I) (COMM.) 521/2025 and connected matters

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Judgment

2 paragraphs · 32 words
1.

At the outset, learned Counsel appearing for the Petitioner, on instructions, seeks to withdraw the present petitions.

2.

Leave and liberty is granted. Accordingly, the present petition is dismissed as withdrawn.