Tribunals and CommissionsDivision Bench(2019) 09 NCLT CK 0842

Oriental Bank Of Commerce vs Am Clean Air Engineering Pvt Ltd

National Company Law Tribunal · Decided on 12 September 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
CASE NUMBER
MA/814/2019 in IBA/202/2019

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Judgment

3 paragraphs · 44 words

ORDER

On the confirmation given by IBBI, this Bench approves the appointment of Mr. Tharuvai Ramachandran Ravichandran (IBBI/IPA-002/IP-N00241/2017- 2018/10692 as Resolution Professional in view of the resolution passed by the CoC in the place of IRP Dr. L.Natarajan.

Accordingly, this MA/814/2019 is hereby allowed.