Tribunals and CommissionsSingle Bench(2020) 02 NCLT CK 0841

Omshree Agro Tech Pvt Ltd vs Ananda Enterprises (I) Pvt Ltd

National Company Law Tribunal · Decided on 10 February 2020

HON’BLE JUDGES
Janab Mohammed Ajmal, Member (Judicial)
RESULT
Dismissed
CASE NUMBER
CP(IB) No. 200/9/AMR/2019

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Judgment

2 paragraphs · 47 words

ORDER

Counsel for both the sides are present. Joint memo bearing the signatures of the parties and their counsel filed on 04.02.2020 perused. Memo is accepted. The Company Petition is accordingly dismissed as withdrawn under Rule-8 of the Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules 2016.