Tribunals and CommissionsSingle Bench(2022) 07 NCLT CK 0289

OM Lagistics Ltd vs Webpros Solution Pvt Ltd

National Company Law Tribunal, Amaravati Bench · Decided on 6 July 2022

HON’BLE JUDGES
Telaprolu Rajani, Member Judicial
CASE NUMBER
CP(IB) No.22/9/AMR/2020

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Judgment

2 paragraphs · 55 words

ORDER

None appears for both the parties. On the last adjournment also none appeared for both the parties. It came up for filing settlement memo. Hence, assuming that due to settlement between the parties, they are not interested in pursuing the matter and hence have not appeared before this Tribunal, the Company Petition is dismissed.