Tribunals and CommissionsDivision Bench(2021) 11 NCLT CK 0353

Nilpesh Shah Proprietor Of Heavy Pipe House vs Rotofit Engineers Ltd

National Company Law Tribunal · Decided on 2 November 2021

HON’BLE JUDGES
Madan B. Gosavi, Member (Judicial) · Ajai Das Mehrotra, Member (Technical)
CASE NUMBER
CP(IB) 185 of 2020

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Judgment

2 paragraphs · 41 words

Learned Counsel for the Operational Creditor files a pursis seeking permission to withdraw the present application as matter is settled between the parties. The permission is granted.

CP(IB) 185 of 2020 is allowed to be withdrawn and stands disposed of accordingly.