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Tribunals and CommissionsDivision Bench(2019) 08 NCLT CK 0568

Nikanth Engineergin Works & Co vs G.E.T Power Ltd

National Company Law Tribunal · Decided on 27 August 2019

HON’BLE JUDGES
B.S.V. Prakash Kumar, Member (Judicial) · S. Vijayaraghavan, Member (Technical)
RESULT
Dismissed
CASE NUMBER
IBA/729/2019

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Judgment

2 paragraphs · 54 words

ORDER

On having some other company, namely, M/s. Nilkanth Engineering Works & Co. filed IBA/729/2019 against the Corporate Debtor (M/s. G.E.T. Power Ltd.), since the IBA/728/2019 being already admitted against this Corporate Debtor, this IBA/729/2019 is hereby dismissed with liberty to this Applicant to file its claim before the IRP already appointed in IBA/728/2019.