High CourtsDivision Bench(1877) 05 AHC CK 0007

Nehalo vs Nawal and Others

Allahabad High Court · Decided on 8 May 1877 · Citation: (1875) ILR (All) 428

HON’BLE JUDGES
Robert Stuart, C.J · Oldfield, J
RESULT
Allowed

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Judgment

1 paragraphs · 46 words
1.

We consider that this application can ho entertained under the terms of Section 1, Act IX of 1861, and we reverse the Judge''s order, and direct him to enquire into the application and pass an order according to law. The costs will abide the result.