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6 paragraphs · 48 words
ORDER
Advocate, Mr. Kunal P Vaishnav appeared on behalf of the Petitioner.
The learned counsel for the Petitioner filed a withdrawal pursu to withdraw the instant petition.
The prayer is allowed.
Accordingly, the C.P.(I.B) No. 08/2020 is dismissed as withdrawn.
Dated this the 08th day of October, 2020