Tribunals and CommissionsDivision Bench(2020) 09 NCLT CK 0588

Natraj Malt Pvt Ltd vs Regent Beers and Wines Ltd

National Company Law Tribunal · Decided on 10 September 2020

HON’BLE JUDGES
Madan Bhalchandra Gosavi, Member (Judicial) · Virendra Kumar Gupta, Member (Technical)
CASE NUMBER
MP/ CP(IB) 10 of 2019

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Judgment

3 paragraphs · 37 words

Learned Counsel Mr. Atul Sharma appeared for Operational Creditor.

He makes statement that parties have settled the matter. He seeks permission to withdraw the matter. Permission is granted.

Accordingly, CP (IB)10 of 2019 stands disposed-off as withdrawn.