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Judgment
D. Murugesan, J.—This writ appeal is directed against the order dated 15-4-2004 in W.P.M.P. No. 8005 of 2004 in W.P. No. 34058 of
2003, by which order, the request of the appellant to implead itself as a party-respondent in the writ petition was rejected on the ground that the
appellant is neither a necessary nor proper party to the writ petition.
Heard the learned counsel for the parties. The respondents 1 to 7 herein had approached this Court for a Writ of Mandamus, restraining the
respondents 1 to 26 in the writ petition from interfering with their possession in respect of the land in S. No. 192/2 in Puduchampalli,
Veerkkalputhur village, Metturdam Taluk, Salem District, which is classified as natham-promboke. Appellant has filed an application in the said
writ petition for impleading itself as party-respondent to the writ petition on the ground that the appellant''s members had approached the District
Collector by making necessary applications for allotment of the land in question and, on a report called for, the Tahsildar has also made a
recommendation. In the circumstances, we are of the opinion that the appellant is a necessary and proper party. We find every merit in the
grievance of the appellant inasmuch as there is a claim for allotment of the land which is classified as natham-promboke. We are also of the view
that in the own interest of the writ-petitioners, they should get the adjudication of the writ petition after hearing the appellant herein in order to avoid
multiplicity of proceedings. In view of the above, the impugned order is set aside and the writ appeal is allowed. The appellant is directed to be
impleaded as fourth respondent in the writ petition. We, however, make it clear that by mere ordering impleadment of the appellant as fourth
respondent to the writ petition, we have not decided the rival claims on merits and that will be decided by the learned single Judge in the writ
petition after hearing the appellant also.
The writ appeal is allowed. Connected WAMP No. 4966 of 2004 is closed.