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Judgment
4 paragraphs · 51 words
1.
This matter is listed in the “Prioritized Cases” category.
2.
The learned Advocate for the Petitioners submits, on instructions, that this Petition has become infructuous and may be disposed off.
3.
In view of the above, this Writ Petition is disposed off as withdrawn, on instructions.
4.
Rule is discharged.